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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Telangana - Subsection

Section 75(1)(a) in Telangana Panchayat Raj Act, 2018

(a)The Gram Panchayat may, in the interests of public health, regulate or prohibit the washing of animals or of clothes or other articles or fishing in any public spring, tank or well or in any water-course, or part thereof and may set apart any such place for drinking or for bathing or for washing animals or clothes or for any other specified purpose;