Punjab-Haryana High Court
State Of Haryana vs Gyan Chand And Others on 26 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1873 of 2007 (O&M)
(L.A.C. No.98 of 2001)
State of Haryana
...... Appellant
Versus
Gyan Chand and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
Mr. Rajiv Sharma, Advocate, for the respondents. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2170 of 2001, titled Bijender Singh and others Versus The State of Haryana and others.
(RAJESH BINDAL) 26.10.2010 JUDGE sarita