Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(a) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 (a)any reference to the Raksha Shakti University in any contract or other instrument shall be deemed as a reference to the University;
