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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(1)(d) in Karnataka Command Areas Development Act, 1980

(d)the Director of Agriculture [or his nominee not below the rank of Joint Director of Agriculture;] [Inserted by Act 32 of 1995 w.e.f. 22.11.1995.]