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State of Kerala - Section

Section 37 in Kerala University of Health Sciences Act, 2010

37. University Ethics Committee.

- University Ethics Committee shall be formed as per the guidelines of national agencies like the Department of Biotechnology, Indian Council of Medical Research and other Research Councils for examining the research projects undertaken by the University centres and to give advice to the affiliated colleges for maintaining ethical principles in research and clinical trial work. The members of the Ethics Committee shall be nominated by the Vice-Chancellor in consultation with Governing Council. The structure and functions of the Council shall be as prescribed by the Statutes.