Madras High Court
R.Padmanaban ... Contempt vs Sasikumar on 13 July, 2023
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 13.07.2023
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
SUB APLC(MD)No.162 of 2023
in
CONT P(MD)SR No.31782 of 2023
R.Padmanaban ... Contempt Petitioner/
Third Party
Vs
1.Sasikumar,
Tahsidar,
Vilathikulam Taluk Office,
Tuticorin District.
2.M.Balamurugan,
Surveyor,
Vilathikulam Taluk Office. ... Respondents 1 & 3/
Respondents 1 & 2
Prayer: Sub Application filed under Section 151 of Code of Civil Procedure,
pleased to issue contempt notice to the respondents and punish him for willfully
and deliberately disobeyed the order passed by this Court in W.P(MD)No.1603
of 2023, dated 27.01.2023.
For Petitioner : Mr.K.Kumaravel
For Respondents : Mr.S.RA.Ramachandran
Additional Government Pleader
https://www.mhc.tn.gov.in/judis
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ORDER
One S.Ramasubbu filed W.P(MD)No.1603 of 2023 for conducting
survey. The writ petition was disposed of on 27.01.2023. The survey
authorities issued notice. The petitioner offered his objections. Since the
petitioner could not obtain any interim injunction, survey was conducted.
Survey authorities have merely shown the four boundaries and nothing more.
This by itself cannot affect the rights of the petitioner. It is stated by the
learned counsel appearing for the petitioner that he has filed civil suit. The
rights of the petitioner will abide by the civil suit filed by him.
2. This sub application is disposed of accordingly.
13.07.2023
Index : Yes / No
Internet : Yes/ No
NCC : Yes / No
MGA
1.The Tahsidar,
Vilathikulam Taluk Office,
Tuticorin District.
2.The Surveyor,
Vilathikulam Taluk Office.
https://www.mhc.tn.gov.in/judis
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G.R.SWAMINATHAN, J.
MGA SUB APLC(MD)No.162 of 2023 in CONT P(MD)SR No.31782 of 2023 13.07.2023 https://www.mhc.tn.gov.in/judis 3/3