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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The West Bengal University of Health Sciences Act, 2002

(1)The Government may, at any time, by notification in the Official Gazette, transfer any Government college of Health Sciences to the University and on and from the date of such transfer the said college shall be a University College.