Custom, Excise & Service Tax Tribunal
Lmp Precision Engineering Co Pvt Ltd vs Surat-I on 10 December, 2024
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
AHMEDABAD
REGIONAL BENCH, COURT NO. 3
SERVICE TAX APPEAL NO. 11131 OF 2019
(Arising out of OIA-CCESA-SRT-APPEALS-PS-902-2018-19 Dated- 25/03/2019 passed by
Commissioner ( Appeals ) Commissioner of Central Excise, Customs and Service Tax-
SURAT-I)
LMP PRECISION ENGINEERING CO PVT LTD Appellant
Plot No 2p & 3, GIDC Estate, Chikhalo Road, Antalia
Taluka Gandhevi, Navsari, Gujarat
Vs.
COMMISSIONER OF CGST & CENTRAL EXCISE-
CGST & CENTRAL EXCISE SURAT Respondent
New building...opp. Gandhi Baug, Chowk Bazar, Surat, Gujarat-395001 Appearance:
Shri Saurabh Dixit, Advocate for the Appellant Shri N G Makwana, Superintendent (AR) for the Respondent CORAM: HON'BLE MR. RAMESH NAIR, MEMBER ( JUDICIAL ) HON'BLE MR. C. L. MAHAR, MEMBER ( TECHNICAL ) Date of Hearing : 03.12.2024 Date of Decision :
The appeal is disposed of. For order, see order of date in Service Tax Appeal No. 11121 of 2019.
(RAMESH NAIR) MEMBER ( JUDICIAL ) (C. L. MAHAR) MEMBER ( TECHNICAL ) Dharmi