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[Cites 0, Cited by 0] [Section 61(15)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(15)(b) in The Orissa Factories Rules, 1950

(b)The types of first-aid fire fighting equipment to be provided shall be determined by considering the different types of fire risks which are classified as follows
(i)"Class A Fire" -fire due to combustible materials such as wood, textiles, paper, rubbish and the like;