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[Cites 0, Cited by 0] [Section 3C(1)] [Section 3C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3C(1)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(a)[ amend the rates of tax levied under Sections 3 and 3-A specified in Schedules I and III] [Substituted vide H. P Motor Vehicles Taxation (Amendment Act,2001.]: -