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State of West Bengal - Section

Section 68 in Police Regulations, Calcutta, 1968

68. Visits to hospitals. - Police officers visiting hospitals in Calcutta on duty shall intimate their business to the Resident Surgeon or in the latter's absence to the Medical Officer on duty. If in plain clothes, they shall bring with them a letter from a Deputy Commissioner or an Assistant Commissioner. Such visits shall ordinarily be made between 11.00 hours and 19.00 hours.