Section 12 in The Indian Medicine Central Council Act, 1970
12. Officers and other employees of Central Council .-
The Central Council shall-(a)appoint a Registrar who shall act as Secretary and who may also, if deemed expedient, act as Treasurer;(b)employ such other persons as it deems necessary to carry out the purposes of this Act;(c)require and take from the Registrar, or from any other employee, such security for the due performance of his duties as the Central Council deems necessary; and(d)with the previous sanction of the Central Government, fix the remuneration and allowances to be paid to the President; Vice-President and members of the Central Council and to the Members of the Committees thereof and determine the conditions of service of the employees of the Central Council.
