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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(b)Notwithstanding anything contained in these regulations, the amount of invalid pension shall not be less than the ordinary rate of family pension which would have been payable to his family in the event of his death while in service.