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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(i) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(i)"Industry" means any industry specified in Schedule I, and includes any other industry added to the schedule by notification under section 5 ;