Rajasthan High Court - Jaipur
M/S Premier Printing Press vs State Of Raj And Ors on 13 September, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16685/2017
M/s Premier Printing Press
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Prateek Kasliwal For Respondent(s) : Mr. S.S.Raghav, AAG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 13/09/2019 Application for withdrawal of writ petition is allowed.
The writ petition is dismissed as withdrawn.
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