Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(5)(x) in Bihar Private Universities Rules, 2013 (x)Details of land available with the sponsoring body along with the certificate issued by the competent authority regarding the classification of land.