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State of Bihar - Section

Section 4 in Bihar Boilers Attendants' Rules, 1948

4. Holder to produce certificate when called for by authorised person.

- The holder of a certificate under these rules shall, at all reasonable times during the period a boiler is in his charge, be bound to produce such certificate when called upon to do so by any of the persons empowered under Section 15 to call for the production of the certificate or provisional order authorising the use of the boiler.