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Delhi High Court - Orders

Eastern Book Co. & Ors vs Db Modak & Anr on 17 April, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 297/2018 & I.A. 9165/2012
                                EASTERN BOOK CO. & ORS.                        ..... Plaintiffs
                                              Through: Mr. Rajshekhar Rao, Senior Advocate
                                                          with Ms. Mansi Sood, Mr. Raghav
                                                          Kohli and Mr. Yashraj Samant,
                                                          Advocates.

                                                    versus

                                DB MODAK & ANR.                                          ..... Defendants
                                                    Through:      Mr. Sanjib Kumar Mohanty, Mr.
                                                                  Subesh Kumar Sahoo and Ms. Kusum
                                                                  Sadna Chhetri, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 17.04.2023

1. Counsel for Defendants states that on account of his ill-health, he could not prepare written submissions and seeks further time to comply with directions issued vide orders dated 14th September, 2022 and 16th March, 2023. He is instructed to ensure that the written submissions and a common convenience file is on record at least one week before the next date of hearing. In the meantime, in case Defendants are desirous of settling the matter with Plaintiffs, they may reach out to counsel for Plaintiffs.

2. Re-notify on 26th July, 2023.

SANJEEV NARULA, J APRIL 17, 2023/d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.04.2023 19:21:01