Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in Orissa State Bar Council Rules, 1989

4.

The Polling booth shall be at places of sitting of Orissa High Court, all District, Courts, Sub-Divisional Courts and Courts of Magistrate 1st Class of Munsif and such other places as may be notified by the Council from time to time. There may be if found necessary one or more polling booth at such.