Madhya Pradesh High Court
Kamal Singh Senkar vs The State Of Madhya Pradesh on 20 December, 2017
THE HIGH COURT OF MADHYA PRADESH WP-12503-2017 sh (KAMAL SINGH SENKAR Vs THE STATE OF MADHYA PRADESH) e 2 ad Jabalpur, Dated : 20-12-2017 Pr None for the petitioner even in the passover round. Mr. Rahul Misha, learned G.A. for the State.
a Adjourned.
hy ad (SUJOY PAUL) JUDGE M of rt s@if ou Digitally signed by SAIFAN KHAN Date: 2017.12.20 17:12:47 +05'30' C h ig H