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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(iii) in Orissa State Bar Council Rules, 1989

(iii)Where there are more surpluses than one to distribute two or more surpluses are equal, regard shall be had to the original votes of each candidates, and the candidates for whom original votes are recorded shall have his surplus first distributed the value of the original votes is equal, the Returning Officer shall decide by lot which candidate shall have his surplus first distributed, and if the value of the original votes is equal, the Returning Officer shall decide by lot which candidate shall have his surplus first distributed.