Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1A) in The Gujarat Housing Board Act, 1961 (1A)[ "apartment" means an apartment within the meaning of the Gujarat Ownerships Flats Act, 1973 (Gujarat 13 of 1973);] [Clause (1A) was inserted by Gujarat 13 of 1973, Schedule, item (1) (a).]
