Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in The Rajasthan Payment of Wages Rules, 1961 (4)Entries in the Register of Wages and Wage Slips shall be authenticated by the Pay-master or any person authorised by him in this behalf.
