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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(xiv) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xiv)the provision of accommodation for livestock and for storing any notified agricultural produce or products of livestock brought into the market;