Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] NCT Delhi - Subsection Section 172(1) in The Delhi School Education Rules, 1973 (1)No fee, contribution or other charge shall be collected from any student by the trust or society running any recognised school; whether aided or not.
