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Rajasthan High Court - Jaipur

State Of Rajasthan vs Anil Kumar @ Kalu S/O Shriram B/C Mali on 5 November, 2020

Author: Narendra Singh Dhaddha

Bench: Narendra Singh Dhaddha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                              S.B. Criminal Leave To Appeal No. 360/2019

                                   State Of Rajasthan
                                                                                                     ----Appellant
                                                                      Versus
                                   Anil Kumar @ Kalu S/o Shriram
                                                                                                   ----Respondent

For Appellant(s) : Mr. Chandragupt Chopra, PP. For Respondent(s) : Mr. Vishwas Saini on behalf of Mr. Anshuman Saxena HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 05/11/2020 S.B. Criminal Misc. Application No.553/2019:

Heard.
Application is allowed for the reasons stated therein. Delay in filing the leave to appeal is condoned. S.B. Criminal Leave To Appeal No. 360/2019:
List the matter after two weeks.
(NARENDRA SINGH DHADDHA),J Seema/19 (Downloaded on 06/11/2020 at 10:35:13 PM) Powered by TCPDF (www.tcpdf.org)