Rajasthan High Court - Jaipur
State Of Rajasthan vs Anil Kumar @ Kalu S/O Shriram B/C Mali on 5 November, 2020
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Leave To Appeal No. 360/2019
State Of Rajasthan
----Appellant
Versus
Anil Kumar @ Kalu S/o Shriram
----Respondent
For Appellant(s) : Mr. Chandragupt Chopra, PP. For Respondent(s) : Mr. Vishwas Saini on behalf of Mr. Anshuman Saxena HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 05/11/2020 S.B. Criminal Misc. Application No.553/2019:
Heard.
Application is allowed for the reasons stated therein. Delay in filing the leave to appeal is condoned. S.B. Criminal Leave To Appeal No. 360/2019:
List the matter after two weeks.
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