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[Section 14]
[Entire Act]
State of Nagaland - Subsection
Section 14(1) in Nagaland Registration of Births and Deaths Rules, 1972
| Rs. P. | ||
| (a) | search for a single entry in the first year for which thesearch is made | 1.00 |
| (b) | for every additional year for which the search is continued | 1.00 |
| (c) | for granting extract relating to each birth or death | 1.00 |