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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Nagaland - Subsection

Section 14(1) in Nagaland Registration of Births and Deaths Rules, 1972

(1)The fees payable for a search to be made or an extract to be issued under Section 17 shall be as follows;
    Rs. P.
(a) search for a single entry in the first year for which thesearch is made 1.00
(b) for every additional year for which the search is continued 1.00
(c) for granting extract relating to each birth or death 1.00