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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(v) in High Court of Delhi Rules for Video Conferencing for Courts 2020

(v)" Court Point" means the Courtroom or one or more places where the Court is physically convened , or the place where a Commissioner or an inquiring officer holds proceedings under the directions of the Court .