Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttarakhand - Subsection Section 9(10) in Uttaranchal University Act, 2012 (10)to institute and maintain halls, Lecture Theatres and to recognize places of residence and Hostel's for students of the University or its Constituent College;
