Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mohammad Ayyub Kala on 21 March, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1457 of 2015 (THE STATE OF MADHYA PRADESH Vs PISTA @ SHAKIL AND OTHERS) CRA/00276/2016 Dated : 21-03-2022 Parties through their counsel.
List along with CRA No.162/2015.
(VIVEK RUSIA) (ANIL VERMA)
JUDGE JUDGE
Alok
Digitally signed by ALOK GARGAV
Date: 2022.03.21 18:39:48 +05'30'