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[Cites 1, Cited by 1]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Mohammad Ayyub Kala on 21 March, 2022

Author: Vivek Rusia

Bench: Vivek Rusia

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1457 of 2015 (THE STATE OF MADHYA PRADESH Vs PISTA @ SHAKIL AND OTHERS) CRA/00276/2016 Dated : 21-03-2022 Parties through their counsel.

List along with CRA No.162/2015.



   (VIVEK RUSIA)                                                     (ANIL VERMA)
       JUDGE                                                            JUDGE

Alok

Digitally signed by ALOK GARGAV

Date: 2022.03.21 18:39:48 +05'30'