Section 19B in Kerala Cooperative Societies Act, 1969
19B. Right of a member to get information.
- Every society shall keep open to inspection for its members, free of charge, at all reasonable times, at the registered address of the society.(a)an up-to-date copy of the Kerala Co-operative Societies Act, 1969;(b)an up-to-date copy of the Kerala Co-operative Societies Rules, 1969;(c)an up-to-date copy of the bye-laws of the society;(d)a register of members;(e)the latest audited balance sheet of the society; and(f)the accounts of the society in so far as they relate to his or her transaction.]
