Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(11) in The Indian Nursing Council Regulations (11)'Class IV Staff', means daftries, jamadars, peons, chowkidars and sweepers appointed under Section 8(2)(d) of the Act.
