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Union of India - Section

Section 9 in The Transport Of Animals Rules, 1978

9. Where dogs or cats are to be transported for short distance by road in a public vehicle, the following precautions are to be taken, namely:--

(a)they shall be put in a cage and the cage containing the dogs or cats shall not be put on the roof of the vehicle but shall be put inside the vehicle preferably near the end of the vehicle;
(b)the vehicle transporting the dogs or cats shall as far as possible maintain constant speed, avoiding sudden stops and reducing effects of shocks and jolts to the minimum;
(c)atleast one attendant shall be present at all times during transit who shall ensure that proper transit conditions are observed and shall also replenish food and water whenever necessary.