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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1)(b) in The M.P. Civil Services (Leave) Rules, 1977

(b)The course or courses of study contemplated by the Government servant and any examination which he proposes to undergo shall be clearly specified in such application.