Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Manipur - Subsection Section 10(3) in Manipur Lokayukta Rules, 2018 (3)The Search Committee may, for the purpose of short-listing of persons, adopt such shortlisting norms, which shall not be less than the criteria specified in sub-rule (4).
