Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B(1)] [Section 18B] [Entire Act] State of Goa - Subsection Section 18B(1)(c) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (c)within one year from the date on which the mental or physical disability of the tenant ceases to exist;