Bombay High Court
Jalgaon Janta Sahakari Bank Ltd. And Anr vs Joint Commissioner Of Sales Tax Nodal 9 ... on 16 December, 2021
Author: N. J. Jamadar
Bench: Makarand Subhash Karnik, N. J. Jamadar
1-WP-2935-2018 & Connected
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2935 OF 2018
Jalgaon Janta Sahakari
Bank Ltd. & Anr. ..Petitioners
Vs.
Joint Commissioner of Sales
Tax Nodal 9, Mumbai, & Anr. ..Respondents
WITH
WRIT PETITION NO. 3197 OF 2019
ICICI Bank Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 436 OF 2021
Fullerton India Credit Company Ltd. ..Petitioner
Vs.
Tornado Motors Pvt. Ltd. & Ors. ..Respondents
WITH
WRIT PETITION (L) NO. 939 OF 2020
Bank of Baroda ..Petitioner
Vs.
State of Maharashtra ..Respondent
1
1-WP-2935-2018 & Connected
WITH
WRIT PETITION (L) NO. 7999 OF 2021
Edelweiss Asset Reconstruction
Company Ltd. ..Petitioner
Vs.
Principal Commissioner of
GST and Central Excise & Ors. ..Respondents
WITH
WRIT PETITION NO. 748 OF 2021
Edelweiss Housing Finance Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
CIVIL APPELLATE SIDE
WRIT PETITION NO. 2720 OF 2021
The Authorized Officer
Bharati Sahakari Bank Ltd. ..Petitioner
Vs.
The Dy. Commissioner of Sales
Tax and Ors. ..Respondents
WITH
WRIT PETITION NO. 4685 OF 2021
AND
INTERIM APPLICATION NO. 2030 OF 2021
Maharashtra State Co-Op. Bank Ltd ..Petitioner
Vs.
State of Maharashtra & Anr. ..Respondents
2
1-WP-2935-2018 & Connected
WITH
WRIT PETITION NO. 3553 OF 2021
JM Financial Asset Reconstruction
Company Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Anr. ..Respondents
WITH
WRIT PETITION NO. 2248 OF 2021
Saraswat Co-Op. Bank Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 2251 OF 2021
Saraswat Co-Op. Bank Ltd. & Anr. ..Petitioners
Vs.
The State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 2336 OF 2021
Dr. Prince John Edavazhikal ..Petitioner
Vs.
The Union of India & Ors. ..Respondents
WITH
WRIT PETITION NO. 6297 OF 2021
Asset Reconstruction Company Ltd. ..Petitioner
Vs.
The State of Maharashtra & Ors. ..Respondents
3
1-WP-2935-2018 & Connected
WITH
WRIT PETITION NO. 3120 OF 2021
JM Financial Asset Reconstruction
Company Ltd. & Anr. ..Petitioners
Vs.
State of Maharashtra & Ors. ..Respondents
WITH
WRIT PETITION NO. 10976 OF 2017
Dombivali Nagari Sahakari
Bank Ltd. ..Petitioner
Vs.
The State of Maharashtra & Anr. ..Respondents
Mr. Rajiv Narula i/b. Jhangiani Narula and Associates
for the petitioners in OS WP/2935/2018.
Mr. Shakib Dhorajiwala a/w. Mr. Saurabh Nikalje i/b.
Vidhi Partners for the petitioners in OSWP/3197/2019.
Mr. Venkatesh Dhond-Senior Advocate with Vinodini
Shrinivasan, Prateek Pansare, Sanjeev Sawant, Onkar
Gujar, Murlidhar Kale, Garima Joshi, Juhi Bhogle i/b.
OM Gujar Law Chambers for the petitioners in OS
WP/436/2021.
Mr. Ashutosh R. Gole for the petitioner in OS WP/
748/2021.
Dr. Birendra Saraf-Senior Advocate with Mr. Vaibhav
Charalwar, Mr. Sachin Chandarana and Mr. Vijayendra
Purohit i/b. M/s. Manilal Kher Ambalal & Co. for the
petitioners in OS WPL/7999/2021.
4
1-WP-2935-2018 & Connected
Mr. Nahush Shah with Mr. Ranbir Singh i/b. Nahush
Shah Legal for the petitioners in OS WPL/939/2020.
Mr. D.P.Singh for R.No.10 in OS W.P.No.436/2021.
Ms. Naira Jeejeebhoy-Special Counsel with Mr.
Himanshu B. Takke-AGP for State in OS WP/
2935/2018.
Mr. V. A. Sonpal-Special Counsel with Mr. Himanshu B.
Takke-AGP for State in OS WP/436/2021.
Mr. Himanshu B. Takke, AGP for State in OS WP/
3197/2019 and OS WPL/939/2020.
Mr. Amit Shastri, AGP for State in OS WP/748/2021
Ms. Jyoti Chavan-AGP for State in WPL/7999/2021.
Mr. Padmakar Patkar with Mr. Karan Adik for
respondents in OS WPL/7999/2021.
Mr. Nitin Deshpande for Petitioner in W.P.No.
2720/2021.
Mr. Charles De'Souza a/w. Mr. Nikhil Rajani, Mr.
Apoorva Kulkarni, Mr. Rupak Sawangikar, Ms. Deepali
Golvikar i/b. V. Deshpande and Co for Petitioners in
W.P.No.3553/2021 and W.P.No.3120//2021.
Mr. Nikhil Rajani, Mr. Apoorva Kulkarni, Mr. Rupak
Sawangikar, Ms. Deepali Golvikar i/b. V. Deshpande
and co for Petitioners in W.P.No.2248/2021 and
W.P.No.2251/2021.
Mr. J. P. Sen, Sr. Advocate a/w. Mr. Nikhil Rajani, Mr.
Apoorva Kulkarni, Mr. Rupak Sawangikar, Ms. Deepali
Golvikar i/b. V. Deshpande and co for Petitioner in
W.P.No.2336/2021.
Mr. Charles De Souza a/w. Mr. Vinod Kothari, Ms.
Sonal Sanap i/b. M/s. Apex Law Partners for
Petitioners in W.P.No.6297/2021.
5
1-WP-2935-2018 & Connected
Mr. Ashutosh R. Gole for Petitioner in
W.P.No.10976/2017.
Mr. Ankit Dhindale i/b. Ms. Radhika S. Panchor for
Petitioner in W.P.No. 4685/2021 and Applicant in I.A.
No.2030 of 2021.
Mr. B. V. Samant - AGP for State in
W.P.No.2720/2021, W.P.No.4685/2021, W.P.No.3553/
2021, W.P.No.2336/ 2021 and W.P.No.6297/2021.
Smt. R.A. Salunkhe- AGP for State in W.P.No.
2248/2021 and W.P.No.2251/2021.
Mr. M. M. Pable - AGP for State in W.P.No.10976/2017.
Smt. Nisha Mehra - AGP for State in W.P.No.
3120/2021.
Mr. Mohamedali M. Chunawala i/b. A. A. Ansari for
R.No.1 in W.P.No.2336/2021.
Mr. Rakesh L. Singh i/b. M. V. Kini and Co. For R.No.7
in W.P.No.2336/2021.
C0RAM: DIPANKAR DATTA, CJ.,
M. S. KARNIK &
N. J. JAMADAR, JJ.
DATE: DECEMBER 16, 2021 PC: 1 Mr. J. P. Sen, learned senior advocate for the petitioners in WP(C)/2336/202, Dr. Birendra Saraf, learned senior
advocate for the petitioners in OSWPL/7999/2021 and Mr. Nitin Deshpande, learned advocate for the petitioners in 6 1-WP-2935-2018 & Connected WP(C)/2720/2021 have tendered additional affidavits. The same shall be retained with the records.
2. Mr. Dhond, Mr. J. P. Sen, Dr. Saraf, learned senior advocates, Mr. Nitin Deshpande and Mr. Ashutosh Gole, learned advocates have concluded their arguments in support of the respective writ petitions. Mr. Narula, learned advocate is at the midst of the arguments.
3. List these writ petitions on January 7, 2022 for resumption of hearing.
(CHIEF JUSTICE) (M. S. KARNIK, J.) (N. J. JAMADAR, J.) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
2021.12.16 18:25:43 +0530 7