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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(21) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(21)to impart teaching of music and performing arts under Gurukula (ancient traditional) system and Modern (Contemporary academic) system. Gurukula system will have the faculty of veteran musicians and maestros.