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[Cites 0, Cited by 0] [Section 62(9)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(9)(g) in Bihar Factories Rules, 1950

(g)Fire resisting doors or roller shutters shall be provided at appropriate places along the escape routes to prevent spread of fire and smoke particularly at the entrance of lifts or stairs where funnel of flue effect may be created inducing an upward spread of fire.