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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

8.

A Mandal Level Committee consisting of the Mandal Parishad Development Officer under the Chairmanship of Mandal President in open session, shall be the authority competent to transfer all categories of Panchayat Raj Employees in respect of Mandal Parishads. Mandal Development Officer shall be the convenor of the Committee.