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[Cites 0, Cited by 0] [Section 6(2B)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(2B)(b) in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968

(b)Every such authorisation shall be subject to such conditions, if any, as the Chief Controlling Revenue Authority may, by any general or special order, specify in this behalf.