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[Cites 0, Cited by 0] [Section 698] [Entire Act]

State of Jharkhand - Subsection

Section 698(a) in Bihar Education Code, 1961

(a)The Director of Public Instruction, Bihar shall be the President of the Board and the State Government shall appoint one of its officers possessing such qualifications as it may consider fit to be the whole time Secretary of the Board and the President and the Secretary shall perform such functions as may be prescribed and as may be delegated to them by the Board.