Himachal Pradesh High Court
Kulwinder Singh vs . Ankush Kumar & Anr. on 22 August, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
.
Kulwinder Singh vs. Ankush Kumar & anr.
Cr. MMO NO.759/202222.8.2022 Present: Mr. Arun Kumar, Advocate, for the petitioner.
Mr. Narender Singh Thakur and Mr. Gaurav Sharma, Dy. Advocates General, for respondent No.2- State.
Cr. MMO No.759/2022 & Cr. MP No.2470/2022 Notice. Mr. Gaurav Sharma, learned Deputy Advocate General, appears and waives service of notice on behalf of respondent No.2. Separate notice be issued to respondent No.1 returnable for 12th October, 2022, on taking steps within three days. Reply, if any, be filed in the meanwhile.
( Chander Bhusan Barowalia ) Judge 22nd August, 2022 (CS) ::: Downloaded on - 22/08/2022 20:04:08 :::CIS