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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(23) in The Orissa Dangerous Drugs Rules, 1965

(23)"Transmission" means-
(a)to import into Orissa from another State in India,
(b)to export out of Orissa to any other State in India, or
(c)to transport within Orissa;