Section 13(4) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997
(4)Every person appointed as Chief Executive under sub-section (1) shall receive from the market committee fund for his services, such pay and allowance, as may be fixed by the Director and every member of the committee-incharge shall be entitled to receive from the market committee fund allowance at such rates at which allowances are payable to members of the market committee.
