Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)An employee may be granted extraordinary leave in combination with or in continuation of leave of any other kind admissible to the employee; and may commute retrospectively period of absence without leave into extraordinary leave.