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State of Odisha - Section

Section 92 in The Orissa Co-operative Societies Rules, 1965

92. Limitation.

- After the expiry of 3 years from the date of final report under Section 75(3), no responsibility shall rest on the Liquidator or the Registrar or the Financing Bank or the person to whom the custody of the documents have been committed by reason of the same not being forthcoming to any person claiming to the interested therein.