Manipur High Court
L Romesh Singh vs Mpsc & 14 Ors on 2 September, 2020
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Item No. 9
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P. (C) No. 596 of 2014
L Romesh Singh
.... Petitioners
- Versus -
MPSC & 14 Ors. .... Respondents
BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.09.2020 On join prayer made by the counsel of the parties, list this case again on 16.09.2020.
JUDGE sapana MAYANG Digitally signed by LAMBAM MAYANGLAMBA M CHANU CHANU NANDINI Date: 2020.09.02 NANDINI 13:43:00 +05'30'