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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 154(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)on the Zilla Parishad, shall be forwarded to the State Government by the Zilla Parishad .