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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Tamilnadu - Subsection

Section 183(1) in The Coimbatore City Municipal Corporation Act, 1981

(1)Notwithstanding anything to the contrary contained in this Chapter, the corporation may consolidate all or any of their loans and for that purpose may invite tenders for a new loan (to be called the municipal consolidated loan 20..) and invite the holders of municipal debentures to exchange their debentures for scrip of such loan.